SANJAY KUMAR CHATURVEDI Vs. PRADUMAN KUMAR CHOUBEY

JUDGEMENT

(1.) Heard Mr. Rajeev Ranjan Tiwari, learned counsel appearing for the petitioner and Mr. Mahesh Tewari, learned counsel appearing for the opposite party Nos.1 to 7 and 9 to 11.

(2.) So far opposite party Nos.8 and 12 are concerned, they have already been served through their lawyer and that has been recorded in the order dtd. 22/4/2025, however, they have chosen not to appear.

(3.) This petition has been filed under Article 227 of the Constitution of India for setting aside of the order dtd. 29/4/2024 passed by learned Civil Judge (Sr. Division)-VI, Ranchi in O.S. (Partition) Suit No.506 of 2023 whereby the learned Court has been pleased to allow the petition filed by the defendant No.1 under Order IX Rule 7 of the CPC.