LAWS(JHAR)-2025-1-137

GANESH DAS Vs. STATE OF JHARKHAND

Decided On January 08, 2025
GANESH DAS Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) No one appears on behalf of the petitioner.

(2.) This case was filed in the year 2017.

(3.) There are several defects in this case and this case is coming for third time.