(1.) This first appeal has been filed against the Judgment dtd. 28/2/2023 (Decree signed on 13/3/2023) passed by the learned Civil Judge (Senior Division)-VII at Dhanbad in Title Suit No. 233 of 2007 whereby the suit filed by the appellants has been dismissed on contest. The suit was filed for following reliefs: -
(2.) Case of the Plaintiffs/Appellants
(3.) Case of the Defendants/Respondents