(1.) Heard the parties.
(2.) The dismissal order of the petitioner was set aside by a Coordinate Bench of this Court vide order dtd. 26/9/2024 in W.P.(S) No.5304 of 2021. There was a direction to pay the consequential benefits.
(3.) The amount which has been paid is objected by the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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