LAWS(JHAR)-2025-7-109

NARESH NISHAD Vs. BHARAT COKING COAL LIMITED

Decided On July 14, 2025
Naresh Nishad Appellant
V/S
BHARAT COKING COAL LIMITED Respondents

JUDGEMENT

(1.) Since all these writ applications involve common question of law, as such all were heard together and being disposed of by this common order.

(2.) Prayer W.P.(S) No3192 of 2019 Petitioner in this writ petition prayed for following reliefs:

(3.) Brief facts of the cases:-