BHAGWAN BHAGAT Vs. UNION OF INDIA

Referred Judgements :-

PALWINDER SINGH V. BALVINDER SINGH [REFERRED TO]
C S D SWAMI VS. STATE [REFERRED TO]
STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
STREE ATYACHAR VIRODHI PARISHAD STATE OF MAHARASHTRA VS. DILIP NATHUMAL CHORDIA:DILIP NATHUMAL [REFERRED TO]
STATE OF MAHARASHTRA VS. SOM NATH THAPA [REFERRED TO]
KANTI BHADRA SHAH VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF MADHYA PRADESH VS. MOHAN LAL SONI [REFERRED TO]
MUNNA DEVI VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF ANDHRA PRADESH VS. GOLOCONDA LINGA SWAMY [REFERRED TO]
YOGESH NARAIN SAXENA VS. STATE OF UTTARANCHAL [REFERRED TO]
P VIJAYAN VS. STATE OF KERALA [REFERRED TO]
SAJJAN KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
STATE VS. K PONMUDI [REFERRED TO]
AMIT KAPOOR VS. RAMESH CHANDER [REFERRED TO]
STATE OF TAMIL NADU VS. N.SURESH RAJAN [REFERRED TO]
ASIAN RESURFACING OF ROAD AGENCY PVT. LTD. & ANR. VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
STATE BY KARNATAKA LOKAYUKTA POLICE STATION, BENGALURU VS. M R HIREMATH [REFERRED TO]
ASIM SHARIFF VS. NATIONAL INVESTIGATION AGENCY [REFERRED TO]
M.E. SHIVALINGAMURTHY VS. CENTRAL BUREAU OF INVESTIGATION, BENGALURU [REFERRED TO]
STATE OF RAJASTHAN VS. ASHOK KUMAR KASHYAP [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. THOMMANDRU HANNAH VIJAYALAKSHMI [REFERRED TO]
GHULAM HASSAN BEIGH VS. MOHAMMAD MAQBOOL MAGREY [REFERRED TO]