(1.) Heard the learned counsel for the appellant and the learned counsel for the respondent State.
(2.) This appeal is already admitted and the lower court records are on the record.
(3.) I.A. No. 6738 of 2024 has been filed for suspension of sentence during pendency of this appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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