(1.) Heard learned counsels for the appellants and the learned counsel for the State.
(2.) The appellants have filed these criminal appeals against the judgment of conviction dtd. 25/11/2017 and the order of sentence dtd. 8/12/2017 passed by the learned Sessions Judge, Bokaro, in connection with Sessions Trial No. 151 of 2013 holding the appellants guilty for the offence under Sec. 302/34 and 201/34 of the Indian Penal Code. The appellants were sentenced to undergo RI for life and fine of Rs.10,000.00 and in default to undergo SI for two years for the offence under Sec. 302/34 IPC. The appellants were further sentenced for RI for three years and fine of Rs.2,000.00 and in default to undergo SI for one month for the offence under Sec. 201/34 IPC. Both the sentences were ordered to run concurrently and period undergone in custody was ordered to be set off.
(3.) The prosecution was launched on the basis of written report dtd. 20/3/2012 of the informant Constable Muttappa Chavan (PW-1), who was posted at C.I.S.F Unit BSL, Bokaro. The prosecution case, in brief, is that on 20/3/2012 at 13:00 hours informant along with Constable Prasanjit Sarkar (PW-2) came to their workplace at Marshalling Yard, B.S.L., Bokaro Plant. Informant further stated that during course of patrolling, at 14:15 hours, when informant along with Constable Prasanjit Sarkar, arrived near Marshalling Yard Tower, they smelt foul odour. Thereafter, they went towards the direction, from where the foul odour was coming out and on reaching there, they found four dead bodies in a drain adjacent to the north boundary wall of the plant which were concealed with bushes. The further case of the prosecution is that the maggots were present over the four dead bodies, faces of all the four bodies were distorted and all the dead bodies were in the process of decomposition. Out of the recovered four dead bodies, two dead bodies were of females wearing nighty aged about 20 years and 25 years and other two dead bodies were of male in which one body was in naked condition aged about 35 years and another was wearing black colour fullpant and coloured T-shirt aged about 25 years and one 2 and 1/2 feet rope was lying near the dead bodies. The information was given through walky-talky in the Control Room to Shift In- charge L.K. Mandal and after receiving the said information the Officers and other employees of the department reached near the dead bodies but the said bodies could not be identified.