(1.) Heard learned counsels for appellants and respondent State.
(2.) This appeal is already admitted and Trial Court Record has been received.
(3.) The I.A. No. 9320 of 2024 has been filed for grant of bail by suspending the sentence, during pendency of the instant appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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