MANAS PIYUSH Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard the parties.

(2.) The petitioner has approached this Court feeling aggrieved by the order dtd. 19/9/2024 issued by the AIR Officer Commanding, AIR Force Record Office, New Delhi, by which he has been transferred from ANTF DET Ranchi to 13 BRD, New Delhi, with effect from 28/10/2024 for trade duties.

(3.) It may be stated that by order dtd. 3/10/2024, the transfer order dtd. 19/9/2024 was stayed by this Court.