REGENT COMPUTRONICS PVT. LTD.

Rohit Rajesh Darshanwad Appellant

V/S

CENTRAL COALFIELDS LTD. Respondents

Referred Judgements :-

DR (MAJOR) MEETA SAHAY VS. STATE OF BIHAR AND ORS. [REFERRED TO]
UNION OF INDIA BHILLAI ENGINEERING CORPORATION ANUP MALLEABLES BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS VS. HINDUSTAN DEVELOPMENT CORPORATION:UNION OF INDIA [REFERRED TO]
BANNARI AMMAN SUGARS LTD VS. COMMERCIAL TAX OFFICER [REFERRED TO]
MALIK MAZHAR SULTAN VS. U P PUBLIC SERVICE COMMISSION [REFERRED TO]
BIHAR PUBLIC SERVICE COMMISSION VS. KAMINI [REFERRED TO]
BEDANGA TALUKDAR VS. SAIFUDAULLAH KHAN [REFERRED TO]
MONNET ISPAT AND ENERGY LTD VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA AND ANR. VS. LT. COL. P.K. CHOUDHARY AND ORS. [REFERRED TO]
ASHISH KUMAR VS. THE STATE OF UTTAR PRADESH & ORS. [REFERRED TO]
ABHISHEK KUMAR PANDEY VS. STATE OF JHARKHAND & ANR. [REFERRED TO]
THE STATE OF JHARKHAND AND ORS VS. BRAHMPUTRA METALLICS LTD., RANCHI AND ANR [REFERRED TO]

JUDGEMENT

(1.) These batch of writ petitions raised similar questions of law and facts and hence, the same are heard together and are being decided analogously with the consent of the learned counsel for the parties by this common judgment.

(2.) Heard the learned counsel for the parties at length.

(3.) The petitioners have prayed for issuance of appointment letter on the basis of merit list already prepared by the respondents for the post of Electrician (Non-Excavation / Technician), pursuant to Advertisement No. 63 dtd. 28/3/2023.

Click here to view full judgment.

ROHIT RAJESH DARSHANWAD Vs. CENTRAL COALFIELDS LTD.

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address