SARASWATI DEVI Vs. CENTRAL COALFIELDS LTD.

Referred Judgements :-

STATE OF HARYANA VS. RATTAN SINGH [REFERRED TO]
M PAUL ANTHONY VS. BHARAT GOLD MINES LIMITED [REFERRED TO]
G M TANK VS. STATE OF GUJARAT [REFERRED TO]
COMMISSIONER KARNATAKA HOUSING BOARD VS. C MUDDAIAH [REFERRED TO]
UNION OF INDIA VS. GYAN CHAND CHATTAR [REFERRED TO]
M/S STANZEN TOYOTETSU INDIA P. LTD. VS. GIRISH V [REFERRED TO]
STATE OF KARNATAKA VS. UMESH [REFERRED TO]