(1.) Heard learned counsel for the parties.
(2.) Parties shall be referred to by the original placement in the suit and will include the legal representative(s) who have been substituted at different stages.
(3.) Plaintiff filed the suit for the following relief(s):-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN