(1.) No one appears on behalf of the appellant on repeated calls.
(2.) Thus, we appoint Mr. Ravi Kumar Singh, learned counsel as Amicus Curiae to assist this Court and argue this Criminal Appeal on behalf of the appellant.
(3.) This matter will be taken up today at 02:15 P.M.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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