SANTOSH KUMAR YADAV Vs. CENTRAL COALFIELDS LTD.

JUDGEMENT

(1.) HEARD the parties.

(2.) THE petitioner has prayed for quashing the order dated 28.2.2003 issued under the signature of Personnel Manager, Sirka, Central Coalfields Limited by which the petitioner was informed that his case on compassionate ground was turned down by the authorities of respondent CCL.