LAWS(JHAR)-2023-2-99

BASUDEO PRASAD TRIYAR Vs. STATE OF JHARKHAND

Decided On February 03, 2023
Basudeo Prasad Triyar Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Mahesh Tewari, learned counsel appearing on behalf of the petitioner along with Mr. Ankur Anand, learned counsel for the petitioner.

(2.) Heard Mr. Shashank Shekhar, learned counsel appearing on behalf of the respondent- State of Jharkhand.

(3.) Heard Mr. Ranjit Kumar, learned counsel appearing on behalf of respondent- State of Bihar.