NANDLAL YADAV Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. P.P.N. Roy, learned senior counsel for the petitioner, Mr.Prabhu Dayal Agrawal, learned counsel for the State and Mr. A.K. Kashyap, learned senior counsel for the O.P. No. 2.

(2.) I.A. No. 7566 of 2019 has been filed for amendment in the prayer portion.

(3.) It has been submitted that chargesheet has been submitted vide chargesheet no. 99/13 dtd. 30/6/2013 against the petitioner and others.