SUMAN KUMARI Vs. SANJAY KUMAR

JUDGEMENT

(1.) The judgment dtd. 26/7/2022 in Original (Guardianship) Suit No. 5 of 2016 (in short, Guardianship case) has been challenged by the mother, maternal grandfather, and maternal uncles of Deepanshu Darshan and Shreya Kumari @ Suddhi @ Arohi by filing First Appeal No. 87 of 2022 under Sec. 19(1) of the Family Courts Act.

(2.) In the judgment dtd. 26/7/2022 (in short, 2nd Judgment) passed in the Guardianship case, the Principal Judge, Family Court, Giridih has held as under:

(3.) This First Appeal has its genesis in the judgment dtd. 21/4/2022 passed in First Appeal No. 56 of 2020 which was disposed of with the following directions: