(1.) Heard Mr. Saurabh Shekhar, the learned counsel appearing on behalf of the petitioners and Mr. Prabhu Dayal Agarwal, the learned Special Public Prosecutor, appearing on behalf of the respondent State.
(2.) It appears that O.P.No.2 has appeared and on the prayer of the O.P.No.2 the matter was adjourned on 15/9/2022.
(3.) Today, when the matter was called out, on repeated call, nobody has responded on behalf of the O.P.No.2 and that is why this matter has been heard on merits.