REGENT COMPUTRONICS PVT. LTD.

MANOJ RAJAK Appellant

V/S

STATE OF JHARKHAND Respondents

Referred Judgements :-

STATE OF MAHARASHTRA VS. KASHIRAO [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MAST RAM [REFERRED TO]
STATE OF MAHARASHTRA VS. TULSHIRAM BHANUDAS KAMBLE [REFERRED TO]
MANO DUTT VS. STATE OF U P [REFERRED TO]

(1.) Criminal Appeal (V) No. 06 of 2020 has been filed by Manoj Rajak who is the informant of Bishnugarh PS Case No. 59 of 2006.

(2.) The registry has reported that there is delay of one day in filing this Criminal Appeal.

(3.) IA No. 1007 of 2020 has been filed by the appellant for condonation of delay of one day in preferring this Criminal Appeal.