(1.) By filing this writ petition, the petitioner prays mainly for the following relief:-
(2.) In that view of the matter, the writ petition is dismissed being devoid of any merit.
(3.) Pending application, if any, stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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