(1.) No one appears for the appellants.
(2.) I.A. No. 8855 of 2023 has been filed for recall of the order dated 24 th August 2023 passed in I.A. No. 3507 of 2023.
(3.) The necessity for filing this interlocutory application seems to be the mistake committed by the appellants in not disclosing complete facts in I.A. No. 3507 of 2023.