(1.) There is a delay of 237 days in preferring this intra-court appeal.
(2.) Heard the learned counsels appearing for the parties.
(3.) It is apparent from the records that a substantial amount of public money is involved in this case.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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