VIVEK HARSIL Vs. JHARKHAND PUBLIC SERVICE COMMISSION

Referred Judgements :-

HARPAL KAUR CHAHAL (SMT.) VRS. DIRECTOR,PUNJAB INSTRUCTIONS,PUNJAB AND ANR. [REFERRED TO]
MANISH KUMAR SHAHI V. STATE OF BIHAR [REFERRED TO]
DR. (MAJOR) MEETA SAHAI VRS. STATE OF BIHAR AND ORS. [REFERRED TO]
BHIKRAJ JAIPURIA VS. UNION OF INDIA [REFERRED TO]
DURGACHARAN MISRA VS. STATE OF ORISSA [REFERRED TO]
M V NAIR VS. UNION OF INDIA [REFERRED TO]
MADANLAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
ASHOK KUMAR SHARMA OTHERS VS. CHANDER SHEKHAR ANOTHER [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
MODERN SCHOOL VS. UNION OF INDIA [REFERRED TO]
MARRIPATI NAGARAJA VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
DHANANJAY MALIK VS. STATE OF UTTARANCHAL [REFERRED TO]
K A NAGAMANI VS. INDIAN AIRLINES [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [REFERRED TO]
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD VS. J MURLIDHAR [REFERRED TO]
MANISH KUMAR SHAHI VS. STATE OF BIHAR [REFERRED TO]
DEVENDRA KUMAR VS. STATE OF UTTARANCHAL [REFERRED TO]
PATIL AUTOMATION PRIVATE LIMITED VS. RAKHEJA ENGINEERS PRIVATE LIMITED [REFERRED TO]