PRAYAG SINGH Vs. JHARKHAND RAJYA GRAMIN BANK

Referred Judgements :-

STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ASHA RAMCHHANDRA AMBEKAR MRS [REFERRED TO]
UMESH KUMAR NAGPAL ANIL MALIK VS. STATE OF HARYANA [REFERRED TO]
STATE OF HARYANA VS. RANI DEVI [REFERRED TO]
BABU VERGHESE VS. BAR COUNCIL OF KERALA [REFERRED TO]
COMMISSIONER OF INCOME TAX MUMBAI VS. ANJUM M H GHASWALA [REFERRED TO]
COMMISSIONER OF PUBLIC INSTRUCTIONS VS. K R VISHWANATH [REFERRED TO]
BHAWANI PRASAD SONKAR VS. UNION OF INDIA [REFERRED TO]