(1.) Heard the parties.
(2.) The applicant, who is in custody since 17/11/2022, has approached this Court for grant of regular bail.
(3.) The applicant is an accused of committing offence u/s 323, 325, 341, 307, 504, 506 and 34 IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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