(1.) As directed by Hon'ble the Chief Justice, High Court of Jharkhand, this matter has been placed before this Bench for hearing.
(2.) This is second attempt by Santosh Oraon to seek bail in RC-01/2018/NIA/DLI.
(3.) The first attempt by the appellant to seek bail in the aforementioned case was declined on 28/9/2021 by a co-ordinate Bench of this Court.