(1.) Learned counsel for the petitioner are present.
(2.) Nobody appears on behalf on behalf of the respondent- State.
(3.) On 6/5/2013, the learned counsel for the State was granted time to file a counter-affidavit in the present case, but no counter- affidavit has been filed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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