PUBLIC INFORMATION OFFICER, PATLIPUTRA MEDICAL COLLEGE & HOSPITAL Vs. STATE INFORMATION COMMISSIONER, JHARKHAND STATE INFORMATION COMMISSION

JUDGEMENT

(1.) This is an assigned matter by virtue of the order dtd. 23/11/2017 passed by Hon'ble the Acting Chief Justice on the administrative side.

(2.) Patliputra Medical College and Hospital through its Public Information Officer has challenged the order dtd. 1/9/2015 passed in Appeal No. 411 of 2014.

(3.) The relevant portion of the order dtd. 1/9/2015 reads as under: