(1.) O.P.No.2 has already been served, however, the O.P.no.2 has not appeared.
(2.) In view of above, this petition is being heard in absence of the O.P.No.2.
(3.) Heard Mr. Ramawatar Sharma, the learned counsel for the petitioner and Mrs. Nehala Sharmin, the learned State counsel.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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