(1.) I.A. No. 9713 of 2022 has been filed for deletion of the name of the petitioner no. 1 who has left for his heavenly abode.
(2.) In view of averments made in I.A, prayer made in I.A. is allowed.
(3.) Let the name of petitioner no. 1 be deleted from the array of the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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