REGENT COMPUTRONICS PVT. LTD.

STATE OF JHARKHAND Appellant

V/S

Yogendra Prasad Singh Respondents

Referred Judgements :-

SHAMBHU NATH MEHRA VS. STATE OF AJMER [REFERRED TO]
TAHSILDAR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
KAMESH PANJIYAR VS. STATE OF BIHAR [REFERRED TO]
CHANDRAPPA VS. STATE OF KARNATAKA [REFERRED TO]
RAJBIR ALIAS RAJU VS. STATE OF HARYANA [REFERRED TO]

JUDGEMENT

(1.) This Interlocutory Application has been filed by the respondents stating that during pendency of this acquittal appeal the Respondent No.1, namely, Rambarat Prasad Singh has died on 16/6/2013.

(2.) In view of the above, office is directed to delete the name of the Respondent No.1 from the array of parties.

(3.) IA No. 3500 of 2023 stands disposed of. Acquittal Appeal (DB) No. 04 of 2006

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STATE OF JHARKHAND Vs. YOGENDRA PRASAD SINGH

Referred Judgements :-

JUDGEMENT

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