LAWS(JHAR)-2013-9-37

SUBODH RANJAN VERMA Vs. STATE OF JHARKHAND

Decided On September 24, 2013
Subodh Ranjan Verma Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) HEARD counsel for the parties.

(2.) PETITIONER in the present writ application has sought quashing of the impugned notification of transfer bearing memo no. 1459 dated 8.12.2012 issued by the respondent no.4, Under Secretary, Animal Husbandry and Fisheries Department, Government of Jharkhand vide Annexure 9 whereby he has been transferred from the post of Farm Veterinary Officer, Regional Poultry Farm, Hotwar, Ranchi to the post of Touring Veterinary Officer, Mandro, Sahibganj on the ground that by the same notification persons who were junior in the seniority list, which is shown at Annexure 7 dated 8.1.2010 have been posted on such post of Sub Divisional Veterinary Officer in respective places, which is higher in grade to that of the petitioner. According to the petitioner by the notification dated 30.8.2003(Annexure 1) issued by the Animal Husbandry and Fisheries Department, Government of Jharkhand the list of different grade of posts have been classified under different schedule in which the concerned post on which the petitioner has been transferred and those junior to him who have been transferred i.e. Touring Veterinary Officer and Sub Divisional Veterinary Officer are shown at Schedule E. It is submitted by learned counsel for the petitioner that petitioner, though senior has been posted at the post which is on the lower grade to that of the juniors who have been posted on the respective posts as Sub Divisional Veterinary Officer. A perusal of Schedule E to Annexure 1 however shows that the officers classified under the said scheduled being the Sub Divisional Veterinary Officer, Touring Veterinary Officer, Assistant Adarsh Veterinary Officers are all placed in the junior selection grade in the scale of Rs. 3000 4000(unrevised). The petitioner has referred to Schedule

(3.) LEARNED counsel for the petitioner, however submits that though he being placed at serial no. 262 in the seniority list at Annexure 7 and was working as Farm Veterinary Officer but was transferred to Sahibganj as Touring Veterinary Officer in a discriminatory manner where as his juniors as referred to in the notification have been posted on different post of Sub Divisional Veterinary Officer as also Adarsh Village Veterinary Officer.