(1.) This appeal has already been Admitted.
(2.) Records and proceedings of Sessions Case No. 50 of 2010 is called for from the trial court to appreciate the argument for suspension of sentence.
(3.) We have perused the records and proceedings of the Sessions Case No.50 of 2010.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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