(1.) HEARD .
(2.) DELAY in filing the appeal is condoned and the appeal is taken up for consideration.
(3.) THIS appeal is dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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