(1.) HEARD the counsel for the parties.
(2.) THIS case is one of the instances which will show how a person in connivance with the officers of the Forest Department, continued to carry on saw mill business even without obtaining a valid licence.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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