LAWS(JHAR)-2022-3-111

SYEEDA PARWEEN Vs. STATE OF JHARKHAND

Decided On March 23, 2022
Syeeda Parween Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Afaque Ahmad, learned counsel appearing on behalf of the petitioner.

(2.) Heard Mr. Sudarshan Shrivastava, learned counsel appearing on behalf of the respondent nos.7 and 8.

(3.) Heard Mr. Binit Chandra, learned counsel appearing on behalf of the other respondents.