AMRIT AGRAWAL Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Mr. Amit Kumar Sinha, learned counsel appearing for the petitioner submits that he will remove the defect, as pointed out by the office, within one week.

(2.) Let him to do so.

(3.) Heard Mr. Amit Kumar Sinha, learned Counsel appearing for the petitioner and Mrs. Vandana Bharti, learned A.P.P. appearing for the State.