(1.) No one appears for the respondent no.5.
(2.) Before the writ Court also neither respondent no.5 appeared nor he was represented through the learned counsel.
(3.) The appellant is in appeal against the order dated 10 th August 2011 passed in W.P.(C) No. 4075 of 2008.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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