STATE OF JHARKHAND Vs. NAVIN KUMAR MANDAL

Referred Judgements :-

UMESH KUMAR NAGPAL ANIL MALIK VS. STATE OF HARYANA [REFERRED TO]
GOVIND PRAKASH VERMA VS. LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
MUMTAZ YUNUS MULANI VS. STATE OF MAHARASHTRA [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND [REFERRED TO]
SARDAR ASSOCIATES VS. PUNJAB AND SIND BANK [REFERRED TO]
SUBHASH CHANDRA VS. DELHI SUBORDINATE SERVICES SELECTION BOARD [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SHASHI KUMAR [REFERRED TO]
INDIAN BANK VS. PROMILA [REFERRED TO]
N.C. SANTHOSH VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF MADHYA PRADESH AND ORS. VS. AMIT SHRIVAS [REFERRED TO]