LAWS(JHAR)-2022-3-110

LOKESH KUMAR SINGH Vs. STATE OF JHARKHAND

Decided On March 22, 2022
LOKESH KUMAR SINGH Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Debarsi Mondal, learned counsel appearing on behalf of the petitioners.

(2.) Heard Mr. Gaurav Abhishek, learned counsel appearing on behalf of the respondents.

(3.) Heard Mr. Krishna Murari, learned counsel appearing on behalf of the respondent no.5.