(1.) Learned counsel for the petitioner submits that he will remove the defect in course of day.
(2.) Let him do so.
(3.) Heard Mr. Jorong Jedan Sanga, learned counsel for the petitioner and Mrs. Vandana Bharti, learned counsel for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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