LAWS(JHAR)-2022-3-109

RAVI KANT PRASAD Vs. STATE OF JHARKHAND

Decided On March 30, 2022
Ravi Kant Prasad Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Sumir Prasad, learned counsel appearing on behalf of the petitioners.

(2.) Heard Mr. Piyush Chitresh, learned counsel appearing on behalf of the respondent Nos. 5,6 and 7.

(3.) Heard Mr. Rahul Saboo, learned counsel appearing on behalf of the respondent No. 1 to 4.