(1.) Heard Mr. A.K. Sahani, learned counsel appearing on behalf of the petitioner.
(2.) This writ petition has been filed for the following relief:
(3.) Learned counsel for the petitioner submits that he is confining his argument on the point of punishment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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