LAWS(JHAR)-2022-6-12

JAINENDRA KUMAR Vs. STATE OF JHARKHAND

Decided On June 13, 2022
JAINENDRA KUMAR Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Jai Prakash, learned Senior counsel appearing on behalf of the petitioner along with Ms. Omiya Anusha, Advocate.

(2.) Heard Mr. Faisal Allam, learned counsel appearing on behalf of the respondents.

(3.) This writ petition has been filed for the following reliefs