LAWS(JHAR)-2022-5-57

PRANAB KUMAR CHOUDHURY Vs. JHARKHAND GRAMIN BANK

Decided On May 12, 2022
Pranab Kumar Choudhury Appellant
V/S
JHARKHAND GRAMIN BANK Respondents

JUDGEMENT

(1.) Heard Mr. Sahdeo Choudhary, learned counsel appearing on behalf of the petitioner.

(2.) Heard Mr. A. Allam, learned senior counsel appearing on behalf of the respondents along with Mr. A.K. Sahay, Advocate.

(3.) This writ petition has been filed for the following reliefs: