PRAHLAD DAS MOHTA Vs. STATE OF JHARKHAND

Referred Judgements :-

A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
INCOME TAX OFFICER VS. MADNANI ENGINEERING WORKS LTD [REFERRED TO]
INDIAN AND EASTERN NEWSPAPER SOCIETY NEW DELHI VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
STATE OF BIHAR VS. INDUSTRIAL CORPORATION PRIVATE LIMITED [REFERRED TO]
CANARA BANK VS. V K AWASTHY [REFERRED TO]
STATE OF H P VS. GUJARAT AMBUJA CEMENT LTD [REFERRED TO]
SANJANA M WIG VS. HINDUSTAN PETRO CORPORATION [REFERRED TO]
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD VS. JAHAN KHAN [REFERRED TO]
SAHARA INDIA FIRM LUCKNOW VS. COMMISSIONER OF INCOME TAX CENTRAL [REFERRED TO]
KESAR ENTERPRISES LTD VS. STATE OF U P [REFERRED TO]
ASHA SHARMA VS. CHANDIGARH ADMINISTRATION [REFERRED TO]
MANOHAR S/O MANIKRAO ANCHULE VS. STATE OF MAHARASHTRA [REFERRED TO]