SANJIV KUMAR Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. Saurabh Shekhar assisted by Mr. Anurag Kumar, learned counsel for the petitioners, Mrs. Nehala Sharmin, learned counsel for the State and Mr. Aashish Kumar, learned counsel for opposite party no.2.

(2.) At the outset Mr. Saurabh Shekhar, learned counsel for the petitioners on instruction submits that during the pendency of this petition, petitioner nos. 3 and 5 have died.

(3.) In view of such submission, let the name of petitioner nos. 3 and 5 be deleted from the cause-title of the petition, in course of the day.