REGENT COMPUTRONICS PVT. LTD.

BINOD KUMAR SINGH Appellant

V/S

SUSHMA DEVI Respondents

Referred Judgements :-

YAMUNABAI ANANTRAO ADHAV VS. ANANTRAO SHIVRAM ADHAV [REFERRED TO]
SAVITABEN SOMABHAI BHATIYA VS. STATE OF GUJARAT [REFERRED TO]
LALITA TOPPO VS. STATE OF JHARKHAND & ANR. [REFERRED TO]
RAJNESH VS. NEHA [REFERRED TO]
ASHOK KUMAR VS. RAJ GUPTA [REFERRED TO]

(1.) Heard Mr. Binod Kumar Singh appearing in person on behalf of the petitioner in the criminal revision and the appellant in criminal appeal.

(2.) Heard Mr. Yogesh Modi, learned counsel appearing as Amicus on behalf of both the private respondents in both the cases.

(3.) Heard Mr. Jitendra Pandey, learned counsel appearing on behalf of the State in Cr. Appeal.