(1.) Heard the learned counsel for the parties.
(2.) This writ petition has been filed for the following reliefs:
(3.) Learned counsel for the petitioner submits that the sequence of events is as under: <FRM>JUDGEMENT_92_LAWS(JHAR)9_2022_1.html</FRM>
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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